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[Cites 0, Cited by 0] [Section 44(15)] [Section 44] [Entire Act]

State of Uttarakhand - Subsection

Section 44(15)(d) in Uttarakhand Self Reliant Co-Operatives Act, 2003

(d)indicate the amount of the surplus earned/deficit incurred from provision of services to non-members as distinct from surplus/ deficit accruing because of members or in normal course of business;