Delhi High Court - Orders
Geeta Roy & Ors vs Dinesh Kumar & Ors (Oriental Ins Co Ltd) on 27 April, 2022
Author: Manoj Kumar Ohri
Bench: Manoj Kumar Ohri
$~102
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ MAC.APP. 208/2018
GEETA ROY & ORS ..... Appellants
Through: Mr. Varun Sarin and Ms. Khushboo
Hora, Advocates
versus
DINESH KUMAR & ORS (ORIENTAL INS CO LTD)
..... Respondents
Through:
CORAM:
HON'BLE MR. JUSTICE MANOJ KUMAR OHRI
ORDER
% 27.04.2022
1. In view of the Special Division Bench called to be convened, this matter could not be taken up for hearing today.
2. List on 28.11.2022.
MANOJ KUMAR OHRI, J APRIL 27, 2022 na Click here to check corrigendum, if any Signature Not Verified Digitally Signed By:SANGEETA ANAND Signing Date:30.04.2022 13:34:17