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Delhi High Court - Orders

Geeta Roy & Ors vs Dinesh Kumar & Ors (Oriental Ins Co Ltd) on 27 April, 2022

Author: Manoj Kumar Ohri

Bench: Manoj Kumar Ohri

                            $~102
                            *     IN THE HIGH COURT OF DELHI AT NEW DELHI
                            +     MAC.APP. 208/2018
                                  GEETA ROY & ORS                             ..... Appellants
                                                 Through: Mr. Varun Sarin and Ms. Khushboo
                                                 Hora, Advocates

                                                     versus

                                  DINESH KUMAR & ORS (ORIENTAL INS CO LTD)
                                                                       ..... Respondents
                                              Through:

                                  CORAM:
                                  HON'BLE MR. JUSTICE MANOJ KUMAR OHRI
                                               ORDER

% 27.04.2022

1. In view of the Special Division Bench called to be convened, this matter could not be taken up for hearing today.

2. List on 28.11.2022.

MANOJ KUMAR OHRI, J APRIL 27, 2022 na Click here to check corrigendum, if any Signature Not Verified Digitally Signed By:SANGEETA ANAND Signing Date:30.04.2022 13:34:17