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Himachal Pradesh High Court

Hari Singh And Others vs . Dr. Y.S. Parmar on 1 March, 2023

Bench: Tarlok Singh Chauhan, Virender Singh

Hari Singh and others Vs. Dr. Y.S. Parmar .

University and others.

CWP No. 825 of 2023 01.03.2023 Present: Mr. P.P. Chauhan, Advocate for the petitioners.

Mr. Avinash Jaryal, Advocate for respondent No.1.

Mr. Anup Rattan, Advocate General with Mr. I.N. Mehta, Mr. Y.W. Chauhan, Sr. Addl. A.Gs and Mr. J.S. Guleria, Dy. A.G r for the respondents-State.

Issue notice. Mr. Avinash Jaryal, learned Counsel appears and waives service of notice on behalf of respondent No. 1 and Mr. Y.W. Chauhan, learned Senior Additional Advocate General on behalf of respondents No. 2 and 3. Reply be filed within four weeks. List on 5th April, 2023.

This application is disposed of by directing the respondents to pay Secretariat and Special Pay to the petitioners, which will be subject to the result of the writ petition.

                                           ( Tarlok Singh Chauhan )
                                                     Judge


             March 01, 2023                    ( Virender Singh )
                 (naveen)                            Judge




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