Punjab-Haryana High Court
Vikas Aggarwal And Others vs Reserve Bank Of India And Ors on 10 January, 2022
Bench: M.S. Ramachandra Rao, Sandeep Moudgil
IN THE PUNJAB AND HARYANA HIGH COURT
AT CHANDIGARH
117 CWP-273-2022
Date of Decision: 10.01.2022
VIKAS AGGARWAL AND OTHERS
... PETITIONERS
VERSUS
RESERVE BANK OF INDIA AND ORS
... RESPONDENETS
CORAM: HON'BLE MR. JUSTICE M.S. RAMACHANDRA RAO.
HON'BLE MR. JUSTICE SANDEEP MOUDGIL.
(Through Video Conferencing)
Present: Mr. Nitin Kaushal, Advocate
for the petitioners.
***
M.S. RAMACHANDRA RAO, J. (Oral)
Learned counsel for the petitioners seeks permission to withdraw the present petition.
Permission granted.
Writ petition stands dismissed as withdrawn.
(M.S. RAMACHANDRA RAO) JUDGE January 10th, 2022 (SANDEEP MOUDGIL) rajender JUDGE Whether speaking/reasoned : Yes/No Whether reportable : Yes/No 1 of 1 ::: Downloaded on - 23-01-2022 07:11:47 :::