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Punjab-Haryana High Court

Vikas Aggarwal And Others vs Reserve Bank Of India And Ors on 10 January, 2022

Bench: M.S. Ramachandra Rao, Sandeep Moudgil

           IN THE PUNJAB AND HARYANA HIGH COURT
                       AT CHANDIGARH

117                                                           CWP-273-2022
                                                 Date of Decision: 10.01.2022

VIKAS AGGARWAL AND OTHERS

                                                                ... PETITIONERS
                                  VERSUS
RESERVE BANK OF INDIA AND ORS
                                                          ... RESPONDENETS

CORAM: HON'BLE MR. JUSTICE M.S. RAMACHANDRA RAO.
       HON'BLE MR. JUSTICE SANDEEP MOUDGIL.

(Through Video Conferencing)

Present:    Mr. Nitin Kaushal, Advocate
            for the petitioners.
                                  ***

M.S. RAMACHANDRA RAO, J. (Oral)

Learned counsel for the petitioners seeks permission to withdraw the present petition.

Permission granted.

Writ petition stands dismissed as withdrawn.

(M.S. RAMACHANDRA RAO) JUDGE January 10th, 2022 (SANDEEP MOUDGIL) rajender JUDGE Whether speaking/reasoned : Yes/No Whether reportable : Yes/No 1 of 1 ::: Downloaded on - 23-01-2022 07:11:47 :::