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[Cites 0, Cited by 0] [Section 11AA(2A)] [Section 11AA] [Entire Act]

Union of India - Subsection

Section 11AA(2A)(ii) in The Securities and Exchange Board of India Act, 1992

(ii)under which deposits are accepted by non-banking financial companies as defined in clause (f) of section 45-I of the Reserve Bank of India Act, 1934 (2 of 1934);