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Bombay Presidency - Section

Section 8 in The Bombay Village Industries Board (Reconstitution) Order, 1959.

8. Apportionment of expenditure of the existing Corporation from 1st November, 1956 to the appointed day.

- The expenditure incurred by the existing Corporation during the period between the 1st day of November, 1956 and the appointed day, in respect of activities conducted by it in the Karnataka or the Abu area, shall be reimbursed to it by the Mysore Corporation or the Rajasthan Board, as the case may be.