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[Cites 0, Cited by 0] [Section 40] [Entire Act]

State of Uttar Pradesh - Subsection

Section 40(5) in U.P. Inter-State Migrant Workmen (Regulation of Employment and Conditions of Service) Rules, 1983

(5)The rest-room or other suitable alternative accommodation shall be of such dimensions so as to provide at least a floor area of 1.1. square metre for each person.