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State of Odisha - Section

Section 18 in The Orissa Loan Stipend Fund Rules

18.

The candidate shall after completing his studies for which the loan was advanced serve the State Government for a period of not less than five years, if so required, within six months of his leaving the institution after completion of training and during the said period of employment shall always diligently and efficiently do all acts and discharge all duties which may be assigned to him in his capacity as an employee of the State Government.