Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 16] [Entire Act] State of Tamilnadu - Subsection Section 16(d) in The Tamil Nadu Coffee-Stealing Prevention Act, 1878 (d)generally for carrying out the purposes of this Act; and all such rules shall be published in the Official Gazette and shall, thereupon, have the force of law.]
