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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of West Bengal - Subsection

Section 17(1) in West Bengal Clinical Establishment (Registration, Regulation and Transparency), Rules, 2017

(1)The clinical establishment shall provide such equipment, machineries, medical devices, or any other medical supplies which are of acceptable standard to render the services offered by that type of clinical establishment and to ensure such standard the clinical establishment shall comply with the minimum standards of equipment, machineries, medical devices, or medical supplies as specified in schedule III.