Supreme Court of India
Commissioner Of Income-Tax vs Singh Transport Co. on 7 January, 1993
Equivalent citations: [1993]200ITR574(SC), AIRONLINE 1993 SC 543
Bench: M.N. Venkatachaliah, G.N. Ray
JUDGMENT
1. These appeals are covered by the pronouncement of this court in Garden Silk Weaving Factory v. CIT . For the reasons stated in and following the said pronouncement, these appeals are dismissed, but without any order as to costs.