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[Cites 0, Cited by 0] [Section 3(7)] [Section 3] [Entire Act]

State of Tamilnadu - Subsection

Section 3(7)(i) in Tamil Nadu Cultivating Tenants (Payment of Fair Rent) Act, 1956

(i)payment of any amount by the cultivating tenant in excess of the fair rent or in excess of the public charges which are expressly made payable by the cultivating tenant by this Act;