Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 56A] [Entire Act]

State of Uttar Pradesh - Subsection

Section 56A(6) in The U.P. Factories Rules, 1950

(6)Testing of purity of oxygen shall be carried out by a competent person nominated by the manager and the person so nominated shall sign the register against each set of readings to certify the correctness of the same.]Excessive Weights[Section 34(2)]