Madhya Pradesh High Court
H.N.S. Contractors Developers India ... vs The State Of Madhya Pradesh on 25 September, 2017
WP-6469-2017 (H.N.S. CONTRACTORS DEVELOPERS INDIA PRIVATE LIMITED THR. Vs THE STATE OF IMADH YA PRADESH) 25-09-2017
Parties through their counsel. As prayed for on behalf of the parties, let the matter be posted in the week commencing 23.10.2017. (SANJAY Y A1) AV) (S.K. AWASTHI) JUDGE JUDGE @PK