Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 126(9)] [Section 126] [Entire Act]

Union of India - Subsection

Section 126(9)(b) in The Coal Mines Regulations, 2011

(b)the method of handling including dismissing and assembling where necessary and transportation of the supports from the surface to the face and from the face line to their new site;