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State of Tamilnadu - Section

Section 17 in Tamil Nadu Private Colleges (Regulation) Act, 1976

17. Conditions of service, etc. of teachers and other persons employed in private colleges.

- The Government may make rules in consultation with the University regulating the number and conditions of service (including promotion, pay, allowances, leave, pension, provident fund, insurance and age of retirement and rights as respects disciplinary matters but excluding qualifications) of the teachers and other persons employed in any private college