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Haryana Labour Welfare Board vs Commissioner Of Income Tax on 19 September, 2014

Bench: Kurian Joseph, Rohinton Fali Nariman

  ITEM NO.37                              COURT NO.1                  SECTION IIIA

                               S U P R E M E C O U R T O F        I N D I A
                                       RECORD OF PROCEEDINGS

  Petition(s) for Special Leave to Appeal (C)                  No(s).     11853/2013

  (Arising out of impugned final judgment and order dated 07/11/2012 in
  ITA No. 870/2010 passed by the High Court Of Punjab & Haryana At
  Chandigarh)

  HARYANA LABOUR WELFARE BOARD                                         Petitioner(s)

                                                   VERSUS
  COMMISSIONER OF INCOME TAX                                           Respondent(s)

  (With prayer for interim relief and office report)

  Date : 19/09/2014 This petition was called on for hearing today.

  CORAM :
                         HON'BLE THE CHIEF JUSTICE
                         HON'BLE MR. JUSTICE KURIAN JOSEPH
                         HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN

  For Petitioner(s)                Mr. Narender Hooda, Sr. Adv.
                                   Ms. Bano Deswal, Adv.
                                   For Mr. Kamal Mohan Gupta,Adv.

  For Respondent(s)                Mr.   Maninder Singh, ASG
                                   Mr.   T.M. Singh, Adv.
                                   Ms.   Rashmi Malhotra, Adv.
                                   For   Mrs. Anil Katiyar,Adv.

                          UPON hearing the counsel the Court made the following
                                             O R D E R

Learned senior counsel for the petitioner prays for time for filing rejoinder affidavit. Same may be done within four weeks.

Digitally signed by NEETU KHAJURIA

List the matter thereafter.

Date: 2014.09.20
11:20:46 IST
Reason:




                          (Neetu Khajuria)                          (Renu Diwan)
                               Sr.P.A.                              Court Master