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State of Tamilnadu - Section

Section 29 in Tamil Nadu Chit Funds Act, 1961

29. Entry of transferee's name in the book.

- Every transfer made under section 26 or section 27 shall be entered by the foreman in the books of the chit forthwith and a true copy of such entry shall be filed by the foreman with the Registrar within fourteen days from the date of such entry.