Bombay High Court
Nsdl E-Governance Infrastructure Ltd vs Alankit Ltd on 7 January, 2021
Author: G.S. Patel
Bench: G.S. Patel
902-CARBPL-7627-2020.DOCX
Shephali
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
IN ITS COMMERCIAL DIVISION
COMM ARBITRATION PETITION (L) NO. 7627 OF 2020
NSDL E-Governance Infrastructure Ltd ...Petitioner
Versus
Alankit Ltd ...Respondent
Mr VR Dhond, Senior Advocate, i/b Dhruve Liladhar & Co, for the Petitioner.
Mr Rakesh Tiku, Senior Advocate, with Mr Rohan Sharma, i/b Dewani Associates, for the Respondent.
CORAM: G.S. PATEL, J (Through Video Conference) DATED: 7th January 2021 PC:-
1. Heard through video conferencing.
2. List the matter on 18th January 2021 before the roster Bench for directions.
Shephali Mormare Digitally signed by Shephali Mormare Date: 2021.01.07 19:13:58 +0530
3. This order will be digitally signed by the Private Secretary of this Court. All concerned will act on production of a digitally signed copy of this order.
(G. S. PATEL, J) Page 1 of 1 7th January 2021