Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 464] [Entire Act] State of Punjab - Subsection Section 464(b) in The Punjab Municipal Act, 1999 (b)use in any place his skill in any handicraft or render services to the public for their convenience for the purposes of gain or making a living.