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[Cites 0, Cited by 0] [Section 20(2)] [Section 20] [Entire Act]

Bombay Presidency - Subsection

Section 20(2)(c) in The Bombay Homoeopathic Practitioners' Act, 1959

(c)the qualification for registration and the date on which he obtained his degree, diploma or any other like award in Homoeopathy [* * *] if any, and the authority which conferred or granted it;