Section 25A in The Rajasthan Police Service Rules, 1954
25A.
The Commission may order scrutiny, re-checking and retotalling of the marks obtained by a candidate, on payment of a fee of Rs. 10/- only within three obtained by a candidate, on payment of a fee of Rs. 10/- only within three months of the announcement of the results, but evaluation of the answer papers shall not be re-examined.
