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[Cites 0, Cited by 0] [Section 54(1)] [Section 54] [Entire Act]

State of Himachal Pradesh - Subsection

Section 54(1)(b) in Himachal Pradesh Homoeopathic Practitioners Act, 1979

(b)the salary, allowances and other conditions of service of officers and servants of the Council, other than Registrar, under section 14;