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[Cites 0, Cited by 0] [Section 1052] [Entire Act]

Bengal Presidency - Subsection

Section 1052(iii) in Police Regulations, Bengal , 1943

(iii)A reward may also be granted under this regulation to any person sustaining severe injury when attempting to arrest a dacoit and to the heir or heirs of any person killed in a similar attempt, even though no arrest be actually made.