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State of Kerala - Section

Section 25 in Kerala Survey and Boundaries Rules, 1964

25. No durable demarcation of new sub division to be made in certain cases.

- No durable demarcation of the new subdivisions need be made in respect of the cases falling under sub-rule (1) of rule 22 and in all other cases durable demarcation shall be compulsory.Demarcartion and Survey of Registered But Unsurveyed Subdivisions