Madras High Court
Symantec Software And Sevices India ... vs The Assistant Commissioner Of Income ... on 25 February, 2022
Author: R. Suresh Kumar
Bench: R.Suresh Kumar
W.P.Nos.8140 & 8144 of 2019
IN THE HIGH COURT OF JUDICATURE AT MADRAS
DATED : 25.02.2022
CORAM :
THE HONOURABLE MR.JUSTICE R.SURESH KUMAR
W.P.Nos.8140 & 8144 of 2019
and W/M.P.Nos.8721, 8723, 8722 and 8727 of 2019
Symantec Software and Sevices India Pvt. Ltd.
1/ 24 Shivaji Gardens, DLF Info City Block 1C
5th Floor Mount Poonamallee Road
Ramapuran Chennai - 600089
Rep. by its Director ... Petitioner in both WPs
-Vs-
1. The Assistant Commissioner of Income Tax
Corporate Circle 6 (2) Room No. 705
7th Floor Vanaparthy Block 121 M. G.Road
Nungambakkam Chennai - 600034
2 The Deputy Commissioner of Income Tax
Transfer Pricing Office - 3(1)
5th Floor Room No. 508 Tower-1 BSNL
Building, 16 Greams Road Chennai - 600006
3 Union of India,Through the Secretary
Department of Finance
Govt. of India North Block
New Delhi - 110001 ... Respondents
Prayer in W.P.No.8140/2019: Writ Petition under Article 226 of the Constitution of India
praying for the issuance of a Writ of Certiorari to call for the records of the respondent and
quash the Impugned Scrutiny Notice u/s. 143(2) dated 11.09.2018 in PAN. AAKCS5422K for
the Assessment Year 2015-16.
https://www.mhc.tn.gov.in/judis
W.P.Nos.8140 & 8144 of 2019
Prayer in W.P.No.8144 of 2019 : Writ Petition under Article 226 of the Constitution of India
praying for the issuance of a Writ of Certiorari to call for the records of the respondent and
quash the Impugned Notice u/s. 148 of the Act dated 16.10.2017 in PAN. AAKCS5422K for
the Assessment Year 2015-16 and consequential Order rejecting the objections date
28.09.2018 in Crop Circle-6(2)/Reasons/ 2018-19.
For Petitioner in both WPs : Mr.Nishant Thakkar and
Ms.Jasmin Amalsadvala
for Mr.R.Venkatarayanan
for M/s.Subbaraya Aiyar Padmanabhan
For Respondents in both WPs : Mr.A.N.R.Jayapratap
Junior Standing Counsel
COMMON ORDER
Learned counsel appearing for the petitioner in both these writ petitions filed a memo before this Court seeking withdrawal of the above writ petitions.
2. Recording the same, these writ petitions are dismissed as withdrawn. No costs.
Consequently, connected miscellaneous petitions are also dismissed.
25.02.2022 KST https://www.mhc.tn.gov.in/judis W.P.Nos.8140 & 8144 of 2019 To
1. The Assistant Commissioner of Income Tax Corporate Circle 6 (2) Room No. 705 7th Floor Vanaparthy Block 121 M. G.Road Nungambakkam Chennai - 600034 2 The Deputy Commissioner of Income Tax Transfer Pricing Office - 3(1) 5th Floor Room No. 508 Tower-1 BSNL Building, 16 Greams Road Chennai - 600006 3 Union of India,Through the Secretary Department of Finance Govt. of India North Block, New Delhi - 110001.
https://www.mhc.tn.gov.in/judis W.P.Nos.8140 & 8144 of 2019 R. SURESH KUMAR, J.
kst W.P.Nos.8140 & 8144 of 2019 25.02.2022 https://www.mhc.tn.gov.in/judis