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[Cites 0, Cited by 0] [Section 25] [Entire Act]

State of West Bengal - Subsection

Section 25(6) in Sanskrit College and University, West Bengal Act, 2015

(6)The Selection Committee shall finalize the panel within fifteen days from the date of its first meeting and immediately thereafter the committee shall send its recommendations in writing to the State Government, along with reasoned record of assessment of the persons so considered:Provided that the State Government may, for reasons to be recorded in writing, extend the said period of fifteen days in case of exigencies.