Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 183(1)] [Section 183] [Entire Act]

State of Maharashtra - Subsection

Section 183(1)(b) in The Maharashtra Municipal Councils, Nagar Panchayats And Industrial Townships Act, 1965

(b)the situation and the boundaries of any buildings or plots abutting on such street or likely to be served by such street;