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Delhi High Court - Orders

Delhi Jal Board vs Wpil Ltd. Consortium on 1 August, 2022

Author: Prateek Jalan

Bench: Prateek Jalan

                          $~6
                          *     IN THE HIGH COURT OF DELHI AT NEW DELHI

                          +     O.M.P. (COMM) 236/2022 & I.A. 8462/2022, I.A. 8463/2022

                                DELHI JAL BOARD                                       ..... Petitioner
                                              Through:            Mr. Ravi Gupta, Sr. Adv. with Mr.
                                                                  Kamlesh Tandan, Mr. Rahul
                                                                  Chauhan, Advocates.

                                                             versus

                                WPIL LTD. CONSORTIUM                                  ..... Respondent
                                              Through:            None.

                          CORAM:
                          HON'BLE MR. JUSTICE PRATEEK JALAN

                                                     ORDER

% 01.08.2022 At the request of Mr. Ravi Gupta, learned Senior Counsel for the petitioner, list on 16.09.2022.

He seeks liberty to file a short note of submissions and a convenience compilation, which he may do within two weeks from today.

PRATEEK JALAN, J AUGUST 1, 2022 'Bhupi'/ Click here to check corrigendum, if any Signature Not Verified Digitally signed By: JUSTICESHITU NAGPAL Signing Date:02.08.2022 12:07:47