Delhi High Court - Orders
Delhi Jal Board vs Wpil Ltd. Consortium on 1 August, 2022
Author: Prateek Jalan
Bench: Prateek Jalan
$~6
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P. (COMM) 236/2022 & I.A. 8462/2022, I.A. 8463/2022
DELHI JAL BOARD ..... Petitioner
Through: Mr. Ravi Gupta, Sr. Adv. with Mr.
Kamlesh Tandan, Mr. Rahul
Chauhan, Advocates.
versus
WPIL LTD. CONSORTIUM ..... Respondent
Through: None.
CORAM:
HON'BLE MR. JUSTICE PRATEEK JALAN
ORDER
% 01.08.2022 At the request of Mr. Ravi Gupta, learned Senior Counsel for the petitioner, list on 16.09.2022.
He seeks liberty to file a short note of submissions and a convenience compilation, which he may do within two weeks from today.
PRATEEK JALAN, J AUGUST 1, 2022 'Bhupi'/ Click here to check corrigendum, if any Signature Not Verified Digitally signed By: JUSTICESHITU NAGPAL Signing Date:02.08.2022 12:07:47