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[Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(1)(i) in Information Technology (Intermediary Guidelines and Digital Media Ethics Code) Rules, 2021

(i)the intermediary shall take all reasonable measures to secure its computer resource andinformation contained therein following the reasonable security practices and procedures asprescribed in the Information Technology (Reasonable Security Practices and Proceduresand Sensitive Personal Information) Rules, 2011;