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[Cites 0, Cited by 0] [Section 21] [Entire Act]

State of Punjab - Subsection

Section 21(2) in The Punjab Infrastructure (Development & Regulation) Act, 2002

(2)For the effective association, consultation and participation of a public infrastructure agency in the decision making of the Board, the Sectoral Sub- Committee or Project Implementation Sub-Committee will comprise of members of the Project Management Team and representatives from the concerned public infrastructure agency