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[Cites 0, Cited by 0] [Section 9(4)] [Section 9] [Entire Act]

State of Jharkhand - Subsection

Section 9(4)(a) in Jharkhand Raksha Shakti University Act, 2016

(a)The Vice Chancellor shall be a whole time officer and hold office during the pleasure of the Chancellor. Provided that he may be removed on the recommendation of the State Government.