Punjab-Haryana High Court
Malout Educational Society vs Union Of India & Ors on 16 July, 2015
Author: Rakesh Kumar Jain
Bench: Rakesh Kumar Jain
143-12681
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
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CWP No.12681 of 2015
Date of Decision: 16.07.2015
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Malout Educational Society
. . . .Petitioner
Versus
Union of India and others
. . . . Respondents
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CORAM: HON'BLE MR.JUSTICE RAKESH KUMAR JAIN
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Present: Mr.Munish Gulati, Advocate,
for the petitioner.
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RAKESH KUMAR JAIN, J. (ORAL)
Learned counsel for the petitioner prays for withdrawal of the petition.
Dismissed as withdrawn.
(RAKESH KUMAR JAIN) 16.07.2015 JUDGE Vivek VIVEK PAHWA 2015.07.16 16:38 I attest to the accuracy and authenticity of this document