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Delhi High Court - Orders

Union Of India vs M/S. Jmc Project (I) Ltd on 21 January, 2026

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                          *         IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +         O.M.P. (COMM) 367/2023
                                    UNION OF INDIA                                                                         .....Petitioner
                                                                  Through:            Mr. Ruchir Mishra, SPC with Mr.
                                                                                      Sanjiv Shukla, Mr. Mukesh Kr.
                                                                                      Tiwari, Ms. Poonam Shukla & Ms.
                                                                                      Vidpotama, Advs.
                                                                  versus
                                    M/S. JMC PROJECT (I) LTD                      .....Respondent
                                                   Through: Mr. Vikrant Bloria, Mr. Sushant
                                                              Tomar, Mr. Shubham Devrani & Mr.
                                                              Divyanshu Negi, Advs.
                                    CORAM:
                                    HON'BLE MR. JUSTICE AVNEESH JHINGAN
                                                   ORDER

% 21.01.2026 I.A. 31262/2025 On request of learned counsel for the petitioner, put up on 24.02.2026.

AVNEESH JHINGAN, J JANUARY 21, 2026/NG This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 23/01/2026 at 20:39:51