Delhi High Court - Orders
Union Of India vs M/S. Jmc Project (I) Ltd on 21 January, 2026
$~29
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P. (COMM) 367/2023
UNION OF INDIA .....Petitioner
Through: Mr. Ruchir Mishra, SPC with Mr.
Sanjiv Shukla, Mr. Mukesh Kr.
Tiwari, Ms. Poonam Shukla & Ms.
Vidpotama, Advs.
versus
M/S. JMC PROJECT (I) LTD .....Respondent
Through: Mr. Vikrant Bloria, Mr. Sushant
Tomar, Mr. Shubham Devrani & Mr.
Divyanshu Negi, Advs.
CORAM:
HON'BLE MR. JUSTICE AVNEESH JHINGAN
ORDER
% 21.01.2026 I.A. 31262/2025 On request of learned counsel for the petitioner, put up on 24.02.2026.
AVNEESH JHINGAN, J JANUARY 21, 2026/NG This is a digitally signed order.
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