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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Greater Bengaluru City Corporation -

Section 2(37) in THE BRUHAT BENGALURU MAHANAGARA PALIKE ACT, 2020

(37)“Political Party” means a political party registered under section 29A of the Representation of the People Act, 1951 (Central Act 43 of 1951);