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[Cites 0, Cited by 0] [Section 420(3)] [Section 420] [Entire Act]

State of Telangana - Subsection

Section 420(3)(a) in Greater Hyderabad Municipal Corporation Act, 1955

(a)any flagstaff, pole, vane or weathercock, unless adopted or used wholly or in part for the purpose of any advertisement, announcement or direction;