Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Bombay High Court

Udharam Ammumal Parwani vs Union Of India And Ors. on 9 January, 2026

                               Diksha Rane                                               8 WP 80652004 & ANR..doc




                                               IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                                       CIVIL APPELLATE JURISDICTION

                                                       8 WRIT PETITION NO.8065/2004
                                                                   WITH
                                                       WRIT PETITION NO. 9397/2004

                               UDHARAM AMMUMAL PARWANI                           ..PETITIONER
                                     VS
                               UNION OF INDIA and ORS.                           ..RESPONDENTS
                                                               ------------
                               Adv. Hitesh Vyas a/w. Adv. Chandrashekhar Yadav, Adv. Rasik Raut,
                               Adv. Sujeet S. Dubey for petitioners.
                               Senior Advocate R. V. Govilkar a/w. Adv. R. P. Ojha, Adv. Shaba Khan,
                               Adv. Gautam Modanwal i/b. T. J. Pandian for respondents.
                                                               ------------

                                                              CORAM :         RAJESH S. PATIL, J.
                                                              DATE    :       9 JANUARY 2026.

                               P.C. :

Place these matters on the "Final Hearing Board" in the week commencing from 27/1/2026.

(Rajesh S. Patil, J.) 1 Signed by: Diksha Rane Designation: PS To Honourable Judge Date: 09/01/2026 17:26:21