Bombay High Court
Udharam Ammumal Parwani vs Union Of India And Ors. on 9 January, 2026
Diksha Rane 8 WP 80652004 & ANR..doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
8 WRIT PETITION NO.8065/2004
WITH
WRIT PETITION NO. 9397/2004
UDHARAM AMMUMAL PARWANI ..PETITIONER
VS
UNION OF INDIA and ORS. ..RESPONDENTS
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Adv. Hitesh Vyas a/w. Adv. Chandrashekhar Yadav, Adv. Rasik Raut,
Adv. Sujeet S. Dubey for petitioners.
Senior Advocate R. V. Govilkar a/w. Adv. R. P. Ojha, Adv. Shaba Khan,
Adv. Gautam Modanwal i/b. T. J. Pandian for respondents.
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CORAM : RAJESH S. PATIL, J.
DATE : 9 JANUARY 2026.
P.C. :
Place these matters on the "Final Hearing Board" in the week commencing from 27/1/2026.
(Rajesh S. Patil, J.) 1 Signed by: Diksha Rane Designation: PS To Honourable Judge Date: 09/01/2026 17:26:21