Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Madhya Pradesh - Section Section 17 in The M.P. Sthaniya Nidhi Sampariksha Niyam, 1974 17. Payment of Audit Fees. - The audit fees payable by the local authority under sub-section (3) of Section 4 shall be paid to the Director, Local Fund Accounts.
