Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 45C] [Entire Act] State of Kerala - Subsection Section 45C(3) in Kerala Stamp Act, 1959 (3)Where the person fails to comply with the direction under sub section