Gujarat High Court
Dena Bank vs Ritesh Oil Mills Pvt Ltd & on 14 August, 2013
Author: Vijay Manohar Sahai
Bench: Vijay Manohar Sahai
DENA BANK....Petitioner(s)V/SRITESH OIL MILLS PVT LTD C/SCA/9841/2013 ORDER IN THE HIGH COURT OF GUJARAT AT AHMEDABAD SPECIAL CIVIL APPLICATION NO. 9841 of 2013 ================================================================ DENA BANK....Petitioner(s) Versus RITESH OIL MILLS PVT LTD & 3....Respondent(s) ================================================================ Appearance: MR SS PANESAR, ADVOCATE for the Petitioner(s) No. 1 MR HITESH N DAVE, ADVOCATE for the Respondent(s) No. 3 MR VISHWAS K SHAH, ADVOCATE for the Respondent(s) No. 1 - 2 NOTICE NOT RECD BACK for the Respondent(s) No. 2 , 4 ================================================================ CORAM: HONOURABLE MR.JUSTICE VIJAY MANOHAR SAHAI and HONOURABLE MR.JUSTICE A.G.URAIZEE Date : 14/08/2013 ORAL ORDER
(PER : HONOURABLE MR.JUSTICE VIJAY MANOHAR SAHAI) Await to service of notice.
List on 5th September 2013.
(V.M.SAHAI, J.) (A.G.URAIZEE,J) chandresh Page 1 of 1