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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 7(l) in Arunachal Pradesh University of Studies Act, 2012

(l)To ensure that the standard of the degrees, diplomas, charters, certificates, pre-university certificates and other academic distinctions are not lower than those (aid down by the University Grants Commission, Bar Council of India, National Council for Teacher Education, Medical Council of India, Dental Council of India, Indian Nursing Council and the Pharmacy Council of India;