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[Cites 0, Cited by 0] [Section 79(1)] [Section 79] [Entire Act]

State of Andhra Pradesh - Subsection

Section 79(1)(d) in Andhra Pradesh Co-Operative Societies Act, 1964

(d)any person acts in contravention of [Section 35 or Section 36 or sub-section (2) of Section 48 or sub-section (3) of Section 83-B] [Substituted by Act No. 15 of 1991.].