Section 2 in Indian Forest Service (Departmental Examination) Rules, 1989
2. Definitions.
- In these Rules, unless there is anything repugnant in the subject or context-(a)"Appendix" means an appendix to these Rules;(b)"Committee" means the Central Examination Committee constituted under Rule 3 of the Rules made under Appointment Department Notification No. V/DE-109/61 -A-13539, dated the 10th October 1961;(c)"Departmental Examination" means the Departmental Examination prescribed under Rule 10;(d ) "Government" means the Government of Bihar.
