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Gauhati High Court

M/S. Akash D Medico'S And Anr vs The Union Of India And 5 Ors on 1 February, 2019

Author: Kalyan Rai Surana

Bench: Kalyan Rai Surana

                                                                    Page No.# 1/3

GAHC010197142017




                       THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                          Case No. : WP(C) 3361/2017

         1:M/S. AKASH D MEDICO'S and ANR.
         REGD OFFICE AT OPPOSITE ESIC HOSPITAL, JOYANAGAR, GUWAHATI-
         781022, ASSAM., REP. BY ONE OF ITS PARTNER, SMTI. ANIMA GOGOI, W/O-
         LATE DR. PRAFULLA CHANDRA GOGOI, R/O- JANAPATH, FIRM GATE,
         KHANAPARA, GUWAHATI, PIN- 781022, DIST- KAMRUPM, ASSAM

         2: ANIMA GOGOI
         W/O- LATE DR. PRAFULLA CHANDRA GOGOI
          R/O- JANAPATH
          FIRM GATE
          KHANAPARA
          GUWAHATI
          PIN- 781022
          DIST- KAMRUPM
         ASSA

         VERSUS

         1:THE UNION OF INDIA and 5 ORS.
         REP. BY COMMISSIONER AND SECRETARY TO THE GOVT OF INDIA, DEPT.
         OF LABOUR AND EMPLOYMENT, NEW DELHI

         2:EMPLOYEES STATE INSURANCE CORPORATION
          PANCHADEEP BHAWAN
          CIG MARG
          NEW DELHI
          PIN- 110002
          REP. BY ITS DIRECTOR GENERAL

         3:EMPLOYEES STATE INSURANCE CORPORATION MODEL HOSPITAL
          REP. BY ITS MEDICAL SUPERINTENDENT
          BELTOLA
          GUWAHATI
          PIN- 781022
                                                                                   Page No.# 2/3

             DIST- KAMRUPM
             ASSAM

            4:THE MEDICAL SUPERINTENDENT
             ESIC MODEL HOSPITAL
             BELTOLA
             GUWAHATI
             PIN- 781022
             DIST- KAMRUPM
            ASSAM

            5:DR. I HUSSAIN
             MEDICAL SUPERINTENDENT
             ESIC MODEL HOSPITAL
             BELTOLA
             GUWAHATI
             PIN- 781022
             DIST- KAMRUPM
            ASSAM

            6:M/S NEW ASSAM DRUGS
             NEAR ESI MODEL HOSPITAL
             JAYA NAGAR
             GUWAHATI- 781022
             KAMRUPM
            ASSA

Advocate for the Petitioner   : MR.D DAS

Advocate for the Respondent : MR.D DAS, SR.R-6




                                    BEFORE
                    HONOURABLE MR. JUSTICE KALYAN RAI SURANA

                                           ORDER

Date : 01-02-2019 Heard Mr. D.M. Nath, learned counsel for the petitioner.

Upon instructions, he prays for permitting him to withdraw this writ petition as the matter has become infructuous. Accordingly, the prayer is allowed.

Hence, this writ petition stands dismissed on withdrawal.

Page No.# 3/3 JUDGE Comparing Assistant