Gauhati High Court
M/S. Akash D Medico'S And Anr vs The Union Of India And 5 Ors on 1 February, 2019
Author: Kalyan Rai Surana
Bench: Kalyan Rai Surana
Page No.# 1/3
GAHC010197142017
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WP(C) 3361/2017
1:M/S. AKASH D MEDICO'S and ANR.
REGD OFFICE AT OPPOSITE ESIC HOSPITAL, JOYANAGAR, GUWAHATI-
781022, ASSAM., REP. BY ONE OF ITS PARTNER, SMTI. ANIMA GOGOI, W/O-
LATE DR. PRAFULLA CHANDRA GOGOI, R/O- JANAPATH, FIRM GATE,
KHANAPARA, GUWAHATI, PIN- 781022, DIST- KAMRUPM, ASSAM
2: ANIMA GOGOI
W/O- LATE DR. PRAFULLA CHANDRA GOGOI
R/O- JANAPATH
FIRM GATE
KHANAPARA
GUWAHATI
PIN- 781022
DIST- KAMRUPM
ASSA
VERSUS
1:THE UNION OF INDIA and 5 ORS.
REP. BY COMMISSIONER AND SECRETARY TO THE GOVT OF INDIA, DEPT.
OF LABOUR AND EMPLOYMENT, NEW DELHI
2:EMPLOYEES STATE INSURANCE CORPORATION
PANCHADEEP BHAWAN
CIG MARG
NEW DELHI
PIN- 110002
REP. BY ITS DIRECTOR GENERAL
3:EMPLOYEES STATE INSURANCE CORPORATION MODEL HOSPITAL
REP. BY ITS MEDICAL SUPERINTENDENT
BELTOLA
GUWAHATI
PIN- 781022
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DIST- KAMRUPM
ASSAM
4:THE MEDICAL SUPERINTENDENT
ESIC MODEL HOSPITAL
BELTOLA
GUWAHATI
PIN- 781022
DIST- KAMRUPM
ASSAM
5:DR. I HUSSAIN
MEDICAL SUPERINTENDENT
ESIC MODEL HOSPITAL
BELTOLA
GUWAHATI
PIN- 781022
DIST- KAMRUPM
ASSAM
6:M/S NEW ASSAM DRUGS
NEAR ESI MODEL HOSPITAL
JAYA NAGAR
GUWAHATI- 781022
KAMRUPM
ASSA
Advocate for the Petitioner : MR.D DAS
Advocate for the Respondent : MR.D DAS, SR.R-6
BEFORE
HONOURABLE MR. JUSTICE KALYAN RAI SURANA
ORDER
Date : 01-02-2019 Heard Mr. D.M. Nath, learned counsel for the petitioner.
Upon instructions, he prays for permitting him to withdraw this writ petition as the matter has become infructuous. Accordingly, the prayer is allowed.
Hence, this writ petition stands dismissed on withdrawal.
Page No.# 3/3 JUDGE Comparing Assistant