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Union of India - Section

Section 4 in The Short Term Loan Scheme for Modernisation of Sugar Factories For Simultaneous Processing of Raw Sugar with Crushing of Sugar Cane

4.

The National Cooperative Development Corporation or Industrial Finance Corporation of India, as the case may be, after scrutiny of the applications, documents and security forward the same with its recommendations to the Department of Food and Public Distribution within seven days of receipt of application by the sugar factory.