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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Maharashtra - Subsection

Section 5(14) in The Maharashtra Universities Act, 1994

(14)to make provision, wherever feasible, in the university departments, [*] [The word 'affiliated' was deleted by Maharashtra 55 of 2000, section 4(d).] colleges, institutions, recognized institutions, and schools, for survey and collection of statistics, data and other particulars relevant to various development activities including State and National plan, evaluation of the development schemes with the participation of the students as a part of their curricular activities;