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[Cites 0, Cited by 0] [Section 18(3)] [Section 18] [Entire Act]

State of Telangana - Subsection

Section 18(3)(d) in State Mineral Exploration Trust Rules, 2015

(d)To submit to the Governing Body the approved annual plan and related annual budget for each financial year to the Central Government, by the end of January of previous financial year.