Section 35 in The Kalakshetra Foundation Act, 1993
35. Repeal and saving.
(1)The Kalakshetra Foundation Ordinance, 1993 (Ord. 31 of 1993.) is hereby repealed.(2)Notwithstanding such repeal, anything done or any action taken under the Ordinance so repealed, shall be deemed to have been done or taken under the corresponding provisions of this Act.THE FIRST SCHEDULE(See clause (d) Of section 3)
