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Delhi High Court - Orders

Cairn India Ltd & Ors vs Government Of India on 11 December, 2023

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                                    *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +       O.M.P.(EFA)(COMM.) 15/2016
                                            CAIRN INDIA LTD & ORS
                                                                                                                     ..... Decree Holders
                                                                                 Through:                 Ms. Punya Mehrotra and Ms.
                                                                                                          Devika Bansal, Advs. for P-1.

                                                                                 versus

                                            GOVERNMENT OF INDIA
                                                                                                                   ..... Judgement Debtor
                                                                                 Through:                 Mr. K. Sasiprabhu, Mr. Anurag
                                                                                                          Ahluwalia, Mr. Manan
                                                                                                          Shishodia and Mr. Tushar
                                                                                                          Bhardwaj, Advs.

                                            CORAM:
                                            REGISTRAR DEVENDRA SINGH
                                                        ORDER

% 11.12.2023

1. File is placed before this Court vide order dated 07.12.2023 of the Hon'ble Court for verification of bank guarantee furnished by the decree holder.

2. Mr. Vipun Chauhan working as Senior Manager with ICICI Bank Limited (Ackruti Centre Point, Ground Floor, Near Telephone Exchange, MIDC, Andheri East, Mumbai- 400093) virtually joined the proceedings and his statement has been recorded with respect to verification of the bank guarantee.

3. Mr. Vipun Chauhan has stated that the bank extended BG no. 0544BGR0172519 on 30thNovember 2023 for a sum of Rs. 5,41,55,176.00/-(Rupees Five Crore, Forty One Lakh, Fifty Five thousand, One Hundred and Seventy Six Only). The same is valid upto13th December 2024. It was originally issued on13th December 2018. The same has been issued at the instance of Vedanta Limited in This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 15/12/2023 at 21:59:22 favour of the Registrar General, Delhi High Court. He has identified the bank guarantee as Ex. BG-1/5/DH-1.

4. The Ex. BG-1/5/DH-1 is found in order and the same is hereby accepted. The banker has submitted his signed statement for extended BG along with photocopy of his employee id card virtually.

DEVENDRA SINGH REGISTRAR DECEMBER 11, 2023/yo This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 15/12/2023 at 21:59:22