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Allahabad High Court

Ashwani Kumar Saxena vs Chief Engineer(Hydel),Lucknow & ... on 19 July, 2010

Author: Shishir Kumar

Bench: Shishir Kumar

Court No. - 38

Case :- WRIT - A No. - 23681 of 1995

Petitioner :- Ashwani Kumar Saxena

Respondent :- Chief Engineer(Hyde1),Lucknow & Others

Petitioner Counsel :- Govind Krishna

Hon'ble Shishir Kumar J.

 

This is a case of transfer of 1995. By efflux of time, the writ petition has become infructuous. Therefore, it is dismissed as infructuous. Interim order, if any, stands discharged. N0 order is passed as to costs. Order Date :- 19.7.2010 V.Sri/-