Allahabad High Court
Ashwani Kumar Saxena vs Chief Engineer(Hydel),Lucknow & ... on 19 July, 2010
Author: Shishir Kumar
Bench: Shishir Kumar
Court No. - 38 Case :- WRIT - A No. - 23681 of 1995 Petitioner :- Ashwani Kumar Saxena Respondent :- Chief Engineer(Hyde1),Lucknow & Others Petitioner Counsel :- Govind Krishna Hon'ble Shishir Kumar J.
This is a case of transfer of 1995. By efflux of time, the writ petition has become infructuous. Therefore, it is dismissed as infructuous. Interim order, if any, stands discharged. N0 order is passed as to costs. Order Date :- 19.7.2010 V.Sri/-